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Bombay High Court

Rahul Naresh Puglia And Others vs Atul N. Wandile Thr. Special P.O.A. ... on 7 November, 2025

           47.cra.122.25                                                                                    1/1


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR

                                      Civil Revision Application No.122 of 2025

                                             Rahul Naresh Puglia and others
                                                          vs.
                                               Atul N. Wandile and others
           =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
           Office notes, Office Memoranda of
           Coram, appearances, Court's orders                      Court's or Judge's Orders
           or directions and Registrar's orders.
           =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=

                           Mr. M.P. Kajanchi, Advocate for the Applicants.


                                        CORAM       : ROHIT W. JOSHI, J.
                                        DATE        : 7th NOVEMBER, 2025.


                                        Heard.

02. Issue notice to the non-applicants, returnable on 28th November, 2025.

03. The applicants are directed to serve the non-applicants by Speed Post in addition to regular mode of service.

04. The parties are put to notice that the revision shall be heard finally at the stage of admission.

JUDGE *sandesh Signed by: Mr. Sandesh Waghmare Designation: PS To Honourable Judge Date: 07/11/2025 19:23:18