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[Cites 0, Cited by 0] [Section 115A] [Entire Act]

State of Tamilnadu - Subsection

Section 115A(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)Where the licensing authority revokes the licence under sub-rule (2) he may, at his discretion, order refund of the proportionate licence fee for the unexpired period of the licence.