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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(c) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(c)if both husband and wife are employees of the Bureau and are posted at the same station, leased accommodation shall be admissible to only one of them;