Supreme Court - Daily Orders
Yogendrakumar Gupta vs Income Tax Officer on 26 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.14 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15381/2014
(Arising out of impugned final judgment and order dated 06/05/2014
in SCA No. 4299/2014 passed by the High Court Of Gujarat At
Ahmedabad)
YOGENDRAKUMAR GUPTA Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 26/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. J. P. Shah, Adv.
Mr. Manish J. Shah, Adv.
Mr. D. N. Ray, Adv.
Mr. Lokesh K. Choudhary, Adv.
Mrs. Sumita Ray, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.27 12:36:39 IST Reason: