Supreme Court - Daily Orders
Chhattisgarh Railway Commission ... vs Union Of India . on 22 April, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.7 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 225/2016
CHHATTISGARH RAILWAY COMMISSION VENDORS ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with office report)
Date : 22/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Fakhruddin,Sr.Adv.
Mr. Bharat Bhushan,Adv.
Mr. Raj Kishore Choudary,Adv.
Mr. Mawar Ahmad,Adv.
Ms. Masoodajan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed as withdrawn with liberty to the petitioner to approach the appropriate High Court.
[O.P. SHARMA] [INDU BALA KAPUR]
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by OM
PARKASH SHARMA
Date: 2016.04.23
13:42:46 IST
Reason: