Bombay High Court
Tapi Irrigation Development ... vs Shri Dashrath Zinga Paradhi And Ors on 26 February, 2026
(1) 2 FA 1568 OF 2021+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
2 FIRST APPEAL NO. 1568 OF 2021
SUDAM MANGAL KOLI (INGALE) AND ORS
VERSUS
DISTRICT COLLECTOR, JALGAON AND ORS
AND
3 FIRST APPEAL NO. 2306 OF 2023
LAXMAN S/O NARAYAN TOTAWAD (DIED) THR LRS GANGABAI AND ORS
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, NANDED AND ORS
AND
4 FIRST APPEAL NO. 3400 OF 2025
THE STATE OF MAHARASHTRA
VERSUS
DNYANOBA BHAU NAKADE
WITH
FIRST APPEAL NO. 3397 OF 2025
WITH
FIRST APPEAL NO. 3398 OF 2025
WITH
CIVIL APPLICATION NO. 10145 OF 2013
IN FA/3398/2025
WITH
CIVIL APPLICATION NO. 10147 OF 2013
IN FA/3397/2025
WITH
FIRST APPEAL NO. 3399 OF 2025
WITH
CIVIL APPLICATION NO. 10149 OF 2013
IN FA/3399/2025
WITH
CIVIL APPLICATION NO. 10151 OF 2013
IN FA/3400/2025
AND
5 CIVIL APPLICATION NO. 10514 OF 2022
IN FAST/12561/2022
ANUSAYABAI BHAGWAN WAGH
VERSUS
THE STATE OF MAHARASHTRA THROUGH COLLECTOR, JALNA AND OTHERS
AND
CIVIL APPLICATION NO. 13933 OF 2022
(2) 2 FA 1568 OF 2021+
IN FAST/20635/2022
CHANDRABHAGABAI SHAMRAO BADE
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, JALNA AND ORS
AND
6 CIVIL APPLICATION NO. 13933 OF 2022
IN FAST/20635/2022
CHANDRABHAGABAI SHAMRAO BADE
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, JALNA AND ORS
AND
7 CIVIL APPLICATION NO. 13943 OF 2022
IN FAST/20625/2022
MADHUKAR BABURAO BADE
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, JALNA AND ORS
AND
8 CIVIL APPLICATION NO. 13952 OF 2022
IN FAST/20632/2022
RAOSAHEB NARAYAN WABLE (DIED) THR LRS SAKHUBAI RAOSAHEB WABLE
AND ORS
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, JALNA AND ORS
AND
9 CIVIL APPLICATION NO. 13964 OF 2022
IN FAST/20623/2022
JANARDHAN GAMAJI WABLE
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR, JALNA AND ORS
AND
10 CIVIL APPLICATION NO. 4936 OF 2024
IN FAST/6285/2024
ALIMODDIN JAINODDIN
VERSUS
THE STATE OF MAHARASHTRA, THROUGH DISTRICT COLLECTOR,
NANDED AND ORS
AND
11 CIVIL APPLICATION NO. 10413 OF 2024
IN CRA/126/2024
KHALILBHAI ALEEMBHAI SHAIKH
VERSUS
ZAHEDA RAHIM KHAN PATHAN AND OTHERS
(3) 2 FA 1568 OF 2021+
AND
12 CIVIL APPLICATION NO. 11271 OF 2024
IN FAST/22244/2024
KONDIBA SHYAMRAO LANGOTE DIED THR LRS DURGABAI SHANKARRAO
LANGOTE
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR NANDED AND
ORS.
AND
13 CIVIL APPLICATION NO. 11274 OF 2024
IN FAST/20914/2024
SHANKARRAO MASHNAJI YERWAD (DIED) THR. LRS. KASHIBAI S. YEREWAD
AND ORS
VERSUS
THE STATE OF MAHARASHTRA THROUGH COLLECTOR JALNA AND ORS
AND
14 CIVIL APPLICATION NO. 11701 OF 2024
IN FAST/22474/2024
HULBA TUKARAM SHINDE DIED THR LRS SHANKAR HULBA
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR NANDED AND
ORS.
AND
15 CIVIL APPLICATION NO. 14044 OF 2024
IN FAST/26261/2024
RUSTUM BAPURAO RAJBINDE
VERSUS
THE STATE OF MAHARASHTRA THROUGH COLLECTOR JALNA AND ORS
WITH
CIVIL APPLICATION NO. 14045 OF 2024
IN FAST/26261/2024
AND
16 CIVIL APPLICATION NO. 14072 OF 2024
IN FAST/22242/2024
OSMAN MAULA DIED THR LRS SHAIKH ASIFODDIN USMAN AND ORS
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR NANDED AND
ORS.
AND
17 CIVIL APPLICATION NO. 14073 OF 2024
IN FAST/22261/2024
OSMAN S/O MOULA (DIED) THR. LRS. SHAIKH ASIFODDIN USMAN AND ORS
VERSUS
(4) 2 FA 1568 OF 2021+
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR NANDED AND
ORS.
AND
18 CIVIL APPLICATION NO. 3409 OF 2025
IN FAST/1949/2025
ALIMODDIN JAINODDIN
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE DISTRICT COLLECTOR
NANDED AND ORS.
AND
19 CIVIL APPLICATION NO. 5660 OF 2025
IN FAST/4417/2025
MERAJODDIN SHAMIYODDIN AND ANR
VERSUS
THE STATE OF MAHARASHTRA, THROUGH DISTRICT COLLECTOR, NANDED
AND ORS
AND
20 CIVIL APPLICATION NO. 9794 OF 2025
IN FAST/24026/2025
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION STATE LEVEL
PARBHANI AND ANOTHER
VERSUS
KESHAV VAIJANATH GUTTE DIED THROUGH DWARKABAI KESHAV GUTTE
AND OTHERS
WITH
CIVIL APPLICATION NO. 9795 OF 2025
IN FAST/24026/2025
AND
21 CIVIL APPLICATION NO. 12339 OF 2025
IN FAST/4808/2025
TAPI IRRIGATION DEVELOPMENT CORPORATION JALGAON THROUGH THE
EXECUTIVE ENGINEER MIW DIVISION JALGAON
VERSUS
SHRI DASHRATH ZINGA PARADHI AND ORS
WITH
CIVIL APPLICATION NO. 12340 OF 2025
IN FAST/4808/2025
AND
22 CIVIL APPLICATION NO. 12352 OF 2025
IN FAST/32886/2025
THE EXECUTIVE ENGINEER SEENA KOLEGAON PROJECT LIFT IRRIGATION
DIVISION PARANDA DIST OSMANABAD
VERSUS
(5) 2 FA 1568 OF 2021+
LIMBRAJ JAGANNATH GULMIRE DIED THROUGH LRS LAXMIBAI DIED
THROUGH LRS KAMAL AND ORS.
WITH
CIVIL APPLICATION NO. 12353 OF 2025
IN FAST/32886/2025
AND
23 CIVIL APPLICATION NO. 12367 OF 2025
IN FAST/32735/2025
THE EXECUTIVE ENGINEER SEENA KOLEGAON PROJECT DIVISION PARANDA
DIST OSMANABAD
VERSUS
RAHUL SHAHAJI PATIL AND ORS.
WITH
CIVIL APPLICATION NO. 12365 OF 2025
IN FAST/32732/2025
WITH
CIVIL APPLICATION NO. 12366 OF 2025
IN FAST/32732/2025
WITH
CIVIL APPLICATION NO. 12368 OF 2025
IN FAST/32735/2025
AND
24 CIVIL APPLICATION NO. 12370 OF 2025
IN FAST/26857/2025
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION JALGAON
VERSUS
NATTHU PANDURANG JAWARE
WITH
CIVIL APPLICATION NO. 12371 OF 2025
IN FAST/26857/2025
AND
25 CIVIL APPLICATION NO. 871 OF 2026
IN CRAST/478/2026
CHAMELIBAI SHAMRAO PATIL AND OTHERS
VERSUS
KOKILABAI SURESHCHANDRA JAISWAL PROPRIETOR, PUSHPANAND
TRADERS THRU. GPA NILESH S. JAISWAL
AND
26 CIVIL APPLICATION NO. 940 OF 2026
IN FAST/1431/2026
MALIBA S/O. HANMANT GHODE (DIED) THROGH ITS LRS PRABHAKAR AND
ORS.
VERSUS
(6) 2 FA 1568 OF 2021+
THE STATE OF MAHARASHTRA THROUGH DISTRICT COLLECTOR JALNA AND
ORS.
...
Mr. S. N. Morampalle and Mr. S. V. Hange, AGPs for Respondent/s-State in
respective matters
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 26.02.2026 PER COURT :-
1. Await service for unserved respondents. Stand over to 09.04.2026.
2. In case, if any respondent causes appearance and the matter is ready, the parties shall be at liberty to circulate the matter for admission.
3. Interim relief, if any, to continue till the next date.
4. If the appellant/s-applicant/s is/are granted interim relief on condition of depositing the amount of compensation which has not been deposited, time of six (6) weeks is granted to deposit the amount failing which interim stay shall stand vacated without reference to the Court.
( SHAILESH P. BRAHME, J. ) PRW