Supreme Court - Daily Orders
Committee-Gfil vs Libra Buildtech P.Ltd.. on 7 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
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ITEM NO.2 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 7-8/2015,I.A. 9-10/2015 in Petition(s) for Special Leave to
Appeal (C) No(s). 23886-23887/2012
(Arising out of impugned final judgment and order dated 09/07/2012
in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
No. 1399/2010 passed by the High Court Of Delhi At New Delhi)
COMMITTEE-GFIL Petitioner(s)
VERSUS
LIBRA BUILDTECH P.LTD.& ORS. Respondent(s)
(for directions and impleadment and office report)
Date : 07/08/2015 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Harpawan Kumar Arora, Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s)
Mr. Ashok Aggarwal, AG (Punjab)
Mr. Sanchar Anand, AAG
Mr. Apporv Singhal, Adv.
Mr. Shyam Divan, Sr. Adv.
Signature Not Verified
Digitally signed by Deepak
Ms. Manali Singhal, Adv.
Mansukhani
Date: 2015.08.08 11:43:10 IST
Reason: Digital Signature Card
of Mr. Deepak Mansukhani is
Mr. Santosh Sachin, Adv.
Mr. Abhijat P. Medh, Adv.
being used by Mr. Ashok Raj
Singh, Court Master.
Mr. A.P. singh, Adv.
Mr. Deepak Singh Rawat, Adv.
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Mr. Guru Krishna Kumar, Sr. Adv.
Ms. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar, Adv.
Ms. Gargi Khanna, Adv.
M/s. AP & J Chambers,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on Friday, 21st August, 2015.
(Ashok Raj Singh) (Indu Bala Kapur)
Court Master Court Master