Section 10(2)(c) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(c)that there has been any failure to comply with any of the provisions of Rules 7 and 8 ;

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