Supreme Court - Daily Orders
Ntt Data Business Solution Pvt Ltd Asst. ... vs Trident Ltd on 11 December, 2023
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7975 OF 2023
NTT DATA BUSINESS SOLUTIONS PVT. LTD. APPELLANT(S)
VERSUS
TRIDENT LTD. RESPONDENT(S)
O R D E R
We do not find any good ground and reason to interfere with the impugned judgment and hence, the present appeal is dismissed.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (S.V.N. BHATTI) NEW DELHI;
DECEMBER 11, 2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.12.13 19:05:53 IST Reason: ITEM NO.30 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 7975 OF 2023 NTT DATA BUSINESS SOLUTIONS PVT. LTD. APPELLANT(S) VERSUS TRIDENT LTD. RESPONDENT(S) (IA No.254235/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 11-12-2023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE S.V.N. BHATTI For Appellant(s) Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Pai Amit, AOR Ms. Pankhuri Bhardwaj, Adv. Mr. Rohit R. Saboo, Adv.
Mr. Ananway Anandvardhan, Adv. Mr. Chirag Gupta, Adv.
For Respondent(s) Mr. Parag Tripathi, Sr. Adv. Mr. Bishwajit Dubey, Adv. Ms. Mishika Bajpai, Adv. Mr. Manoj K. Mishra, Adv./AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)