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Supreme Court - Daily Orders

Ntt Data Business Solution Pvt Ltd Asst. ... vs Trident Ltd on 11 December, 2023

                                       IN THE SUPREME COURT OF INDIA

                                       CIVIL APPELLATE JURISDICTION

                                       CIVIL APPEAL NO. 7975 OF 2023


     NTT DATA BUSINESS SOLUTIONS PVT. LTD.                                APPELLANT(S)

                                                    VERSUS

     TRIDENT LTD.                                                         RESPONDENT(S)




                                               O R D E R

We do not find any good ground and reason to interfere with the impugned judgment and hence, the present appeal is dismissed.

Pending application(s), if any, shall stand disposed of.

..................J. (SANJIV KHANNA) ..................J. (S.V.N. BHATTI) NEW DELHI;

DECEMBER 11, 2023.





Signature Not Verified

Digitally signed by
Deepak Guglani
Date: 2023.12.13
19:05:53 IST
Reason:
ITEM NO.30                   COURT NO.3                     SECTION XVII

               S U P R E M E C O U R T O F       I N D I A
                       RECORD OF PROCEEDINGS

CIVIL APPEAL NO. 7975 OF 2023 NTT DATA BUSINESS SOLUTIONS PVT. LTD. APPELLANT(S) VERSUS TRIDENT LTD. RESPONDENT(S) (IA No.254235/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 11-12-2023 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE S.V.N. BHATTI For Appellant(s) Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Pai Amit, AOR Ms. Pankhuri Bhardwaj, Adv. Mr. Rohit R. Saboo, Adv.
Mr. Ananway Anandvardhan, Adv. Mr. Chirag Gupta, Adv.
For Respondent(s) Mr. Parag Tripathi, Sr. Adv. Mr. Bishwajit Dubey, Adv. Ms. Mishika Bajpai, Adv. Mr. Manoj K. Mishra, Adv./AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)