Allahabad High Court
Mrs.Manisha Singh vs M/S Incan Mutual Benefits Ltd. on 1 September, 2022
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- COMPANY PETITION No. - 40 of 2000 Petitioner :- Mrs.Manisha Singh Respondent :- M/S Incan Mutual Benefits Ltd. Counsel for Petitioner :- Sanjai Srivastava,V.P.Nag Counsel for Respondent :- G.A. Hon'ble Abdul Moin,J.
List revised.
None appears on behalf of the petitioner to press this petition. Learned Standing counsel is present for the State-respondents.
Accordingly, the writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 1.9.2022 Pachhere/-