Calcutta High Court
Anita Devi @ Anita Devi Chowdhury vs Income Tax Officer on 16 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1643 of 2005
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
ANITA DEVI @ ANITA DEVI CHOWDHURY
Versus
INCOME TAX OFFICER
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 16th March, 2010.
The Court : This is the third time the matter has been listed. No one appeared for either of the parties. The petition is as such dismissed. Interim order, if any, is vacated.
(GIRISH CHANDRA GUPTA, J.) S.Das AR[CR]