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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1972

(1)This Act may be called The Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act , 1972.