Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Keshav Ram And Others vs . Ntpc Ltd. And Another on 9 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Keshav Ram and others Vs. NTPC Ltd. and another Civil Suit No. 44 of 2020 .

09.05.2023 Present: Mr. Rajnish Maniktala, Senior Advocate, with Mr. Naresh Verma, Advocate, for the plaintiffs.

Mr. Pranjal Munjal, Advocate, vice Ms. Jyotika Gupta, Advocate, for the defendants.

OMP No. 408 of 2021 As prayed for, rejoinder, if any, be filed within two weeks. List thereafter.

r OMP No. 579 of 2021 As prayed for, reply, if any, be filed within two weeks. List thereafter.

OMP No. 30 of 2023 As prayed for, list for consideration after two weeks.

(Ajay Mohan Goel) Judge May 09, 2023 (bhupender) ::: Downloaded on - 10/05/2023 20:39:36 :::CIS