Section 91(2)(a) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(2)(a) in The U.P. Fundamental Rules

(a)In the case of leave on average pay not exceeding four months, or of the first four months of such leave if it exceeds four months, leave-salary due in respect of an initial period of such leave spent in Asia may, if the government servant proceeds out of Asia during the currency of such leave, or within one month of its termination, be drawn in sterling.

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State of Uttar Pradesh - Subsection

Section 91(2)(a) in The U.P. Fundamental Rules