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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(8) in Chhattisgarh Minor Mineral Rules, 1996

(8)The authorities empowered to take action under this rule may if deem necessary, request to the police authority in writing for the help of police and the police authorities shall render such assistance as may be necessary' to enable the officer to exercise the powers conferred on them by this rule to stop illegal extraction and transportation of minerals.