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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(1)(a) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(a)the manner in which the amounts payable by the society to its creditors should be paid and the amounts recoverable from its debtor members should be recovered.