Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 15 in West Bengal Apartment Ownership Bye-laws, 1974 15. Office of Board. A Board may, subject to the approval of the Competent Authority, set up its office at such place or places, as it may think suitable.
