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[Cites 0, Cited by 0] [Section 89ECompensation] [Entire Act]

British India - Subsection

Section 89ECompensation(6) in Bills of Exchange Act 1882

(6)Nothing in this section or regulations under it is to be taken to—
(a)prevent the responsible banker claiming a contribution from any other person, or
(b)affect any remedy available to the responsible banker in contract or otherwise.