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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(ii) in Rajasthan Control of Goondas Rules, 1975

(ii)that he shall report his arrivals and departures from the city, town or village or Dhani to the Officer-in-charge of the Police Station within whose areas he is allowed to return.