Udeshi Patel vs State Of Bihar on 11 May, 2009

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Patna High Court - Orders

Udeshi Patel vs State Of Bihar on 11 May, 2009

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Cr.Misc. No.4534 of 2009
                                       UDESHI PATEL
                                            Versus
                                      STATE OF BIHAR
                                           -----------


3/         11.05.2009

Nobody appears. Instead of dismissing this application, put up this case after two weeks.

kksinha/ (Shyam Kishore Sharma, J.)