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Delhi District Court

Labour/Ind. Tribunal Reference Matter/564/2006 on 5 September, 2008

ID 631/2006
8.9.2008

Present None for the parties. Put up for further proceedings on 15.10.2008. To come up for consideration of the application of the management for adjourning the matter sine die on the date fixed.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 437/2006 8.9.2008 Present Workmen Prahlad & Panchdev in person Management is exparte To come up for statement of workmen Raja Ram,Vishram & Dharamvir on 4.10.2008.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 656/2006 8.9.2008 Present None for the parties. An application for adjournment filed by the AR of the workman, is on record. Adjournment granted. To come up for further cross examination of MW-1 on 16.10.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 162/2006 8.9.2008 Present None for the parties. To come up for arguments on enquiry issue on 21.10.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts At this stage, file taken up again as Sh. Arun Mehta AR of the management has appeared. To come up on the date fixed i.e. 21.10.2008.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 430/2006 8.9.2008 Present Workmen Ram Pratap, Duli Chand, Ram Babu & Virender Singh in person with Sh.Sanjay Aggarwal AR of the workmen None for the management To come up for final arguments on 29.9.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 438/2006 8.9.2008 Present Sh.Anil Rajput AR of the workman None for the management The present case has been transferred by the Secretary (Labour) Govt of NCT of Delhi, vide order No.F.25(196)/2007/Transfer/Lab/8425-29 dated 18.8.2008, to the Court of Presiding Officer - Labour Court No.II, Karkardooma Courts, Shahdara Delhi. Ahlmad is directed to send the file to the Court of Ms.Sujata Kohli, learned Presiding officer - Labour Court No.II, Karkardooma Courts, Delhi, immediately. Parties are directed to appear before the Court of Ms.Sujata Kohli, learned Presiding officer - Labour Court No.II, Karkardooma Courts, Delhi, at 2.00 pm today.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 166/2006 8.9.2008 Present Workmen Rajinder Prasad & Lakshman in person with Sh.Anil Rajput AR of the workmen None for the management Process issued to the management not received back. Be awaited for 8.10.2008. Meanwhile fresh notice to the management be issued for the date fixed i.e. 8.10.2008 through registered AD as well as ordinary process at the address as mentioned in the order sheet dated 8.8.2008. Process be given dasti.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 516/2006 8.9.2008 Present Workman in person with Sh.Ramesh Kumar Sharma & Sh.Prem Prakash AR of the workman Sh.SK Gupta AR of the management AR of the workman filed vakalatnama and requested for adjournment. Heard. Adjournment granted. To come up for final arguments on 22.9.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 104 & 105 of 2006 8.9.2008 Present Sh.Anand Shailani proxy for Ms.Suman Kapoor AR of the workman Sh.Ghan Shyam Mishra proxy for Sh.SK Jain AR of the management Reply to the application of the workman for recalling the order dated 21.5.2008, filed. Copy given. To come up for arguments on the application on 17.10.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 393/2006 8.9.2008 Present Workman in person Sh.Sunil Kumar Legal Assistant of the management No MW present. Adjournment prayed for on behalf of the management on the ground that the witness has not come to the court today due to Ramzan. Heard. Adjournment granted. To come up for further cross examination of MW-Minhaj Ahmad on 21.10.2008. This is the last & final opportunity for management evidence.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 1/2008 8.9.2008 Present Workman in person.

Sh.CM Lall AR of the management To come up for clarification, re-arguments & award on 29.9.2008 (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts 8.9.2008 Present To come up for on (Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts ID 400/2006 8.9.2008 Present Workmen Satish & Deep Chand in person with Sh.Alok Bharti AR of the workmen Sh.Arun Sharma AR of the management Final arguments heard. To come up for award at 3.00 pm today.

(Sudesh Kumar) POLC No.20 Fast Track Kkd. Courts