Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(3) in The Bombay Weights and Measures Act, 1932

(3)The powers and duties conferred on the Inspectors by this Act or rules may also be exercised and performed by the officer or officers so authorised.] [Sub-sections (2) and (3) were substituted for the original by Bombay 15 of 1955, Section 10(b).]