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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(a)relating to or granting a lease of any forest in his estate for a period exceeding three years, or