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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(12) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(12)Any other District or Taluka Co-operative Federations or Unions, which are not included in Type "A" Societies.
(III)Type "C" Societies.-