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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(ix) in The Registration Act, 1977 (1920 A.D.)

(ix)[ [any instrument relating to the loan granted] [Clause (ix) substituted by Act VI of 1955.] under authority of Cabinet Order No. 1547-C of 1953 dated 15th December, 1953];