[Cites 0, Cited by 0]
[Entire Act]
Telecom Regulatory Authority Of India - Section
Section 50 in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012
50. In view of the above, taking the 'utilisation factor' of 70% and 'conversion factor' of 2.6, wherever applicable, the Schedules I, II and III of the principal regulations have been re-worked and the charges are being prescribed accordingly. The summary of the calculations are as follows:
| Sl. No. | Per Unit Capacity | Access Facilitation Charges per unit capacityper annum (in Rs.) | |
| At Cable Landing Station | At Alternate location (Meet Me Room) | ||
| (i) | STM-1 | 36,000 | 1,11,000 |
| (ii) | STM-4 | 93,000 | 2,88,000 |
| (iii) | STM-16 | 2,40,000 | 7,50,000 |
| (iv) | STM-64 | 6,25,000 | 19,50,000 |
| Sl. No. | Per Unit Capacity | Operation and Maintenance Charges perunit capacity per annum (in Rs.) | |
| At Cable Landing Station | At Alternate location (Meet Me Room) | ||
| (i) | STM-1 | 19,000 | 58,000 |
| (ii) | STM-4 | 48,000 | 1,50,000 |
| (iii) | STM-16 | 1,24,000 | 3,89,000 |
| (iv) | STM-64 | 3,23,000 | 10,10,000 |
| Sl.No. | Description | Co-location Charges per Rack (Rack space= 16sq.ft.) Per Annum (In Rs.) |
| (i) | For Mumbai | 6,00,000 (up to 2KW Power) |
| (ii) | For Cities other than Mumbai | 4,00,000 (up to 2KW Power) |