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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Tamilnadu - Subsection

Section 157(b) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(b)Both boys and girls are eligible for the grant upto the age of 20. Both boys and girls who reach the age of 20 in the middle of the year may be permitted grants upto 31st December of the year in which they reach the age of 20.