Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 60 in Tamil Nadu Entertainments Tax Rules, 1939 60. [ [Substituted by G.O. Ms. No. 1727, Revenue, dated the 30th June 1955.] An Entertainments Tax Officer shall issue a summon for the production of documents or the appearance of any person in Form XII.]
