Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] Union of India - Subsection Section 130(h) in The Cantonments Act, 2006 (h)the Chief Executive Officer-the buildings and lands in the civil area of the cantonment and all other buildings and lands not covered in clauses (a) to (g) above.
