Himachal Pradesh High Court
H.P. Power Corporation Ltd. vs . Shri Arvind on 26 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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H.P. Power Corporation Ltd. Vs. Shri Arvind Kumar Bansal Arb. Case No.100 of 2018 26.08.2022 Present: Mr. Shashi Shirshoo, Advocate, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge August 26, 2022 (Rishi) ::: Downloaded on - 26/08/2022 20:08:02 :::CIS