Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Bengal Presidency - Subsection Section 111(b) in Police Regulations, Bengal , 1943 (b)A servant of the Crown may not acquire by purchase shares in any company, the operations of which are conducted in the district in which he is employed for the time being.
