Allahabad High Court
Girish Chandra Dubey vs State Of U.P. & Ors. on 28 August, 2012
Author: Narayan Shukla
Bench: Narayan Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE SINGLE No. - 8326 of 1993 Petitioner :- Girish Chandra Dubey Respondent :- State Of U.P. & Ors. Petitioner Counsel :- H.B.Singh Respondent Counsel :- C.S.C. Hon'ble Shri Narayan Shukla,J.
List has been revised. Case is called out. None is present to press the relief claimed for in the writ petition. Therefore, the writ petition is dismissed for want of prosecution.
Order Date :- 28.8.2012 Tripathi