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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(e) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(e)two representatives of the Heads of the University departments, Head of conducted institutions and Heads of University schools, to be nominated by the Vice-Chancellor by rotation according to seniority;