Section 23(2) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006
(2)The amount shall be sanctioned, only if the following conditions are fulfilled, namely : -(a)registered female manual worker can get this assistance only twice;(b)registered female manual worker shall have no dues payable to the Board; and(c)registered female manual worker shall not be given this assistance if she already has two children.
