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NCT Delhi - Section

Section 100 in Delhi Panchayat Raj Act, 1954

100. Protection to Gaon Sabha, Gaon Panchayat, Circle Panchayat and Panchayati Adalat.

(1)The provisions of the Judicial Officer's Protection Act, 1850, shall apply to the members of Panchayati Adalat.
(2)No suit or prosecution shall be enertained in any court against a Gaon Sabha or a Gaon Panchayat or a Circle Panchayat or any member or panch thereof or any person acting under its or his direction in respect of anything in good faith done or intended to be done under this Act or any rule or bye-law made thereunder.