Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 750 in Criminal Courts - Rules and Orders

750. The District Judge shall maintain in the following form a register of all recognized clerks employed in his district:-

Register of recognized clerks oflegal practitioners
S. No. Name Father's name Residence Date of registration
(1) (2) (3) (4) (5)
       
Name of legal practitioners under whom employed Courts in which the legal practitioner isauthorized to practise Date of removal from the register with cause ofremoval in brief Remarks
(6) (7) (8) (9)
Note. - The register will be open for inspection on payment of the usual fees prescribed for inspection of Court and other registers.