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[Entire Act]
State of Madhya Pradesh - Section
Section 750 in Criminal Courts - Rules and Orders
750. The District Judge shall maintain in the following form a register of all recognized clerks employed in his district:-
Register of recognized clerks oflegal practitioners| S. No. | Name | Father's name | Residence | Date of registration |
| (1) | (2) | (3) | (4) | (5) |
| Name of legal practitioners under whom employed | Courts in which the legal practitioner isauthorized to practise | Date of removal from the register with cause ofremoval in brief | Remarks |
| (6) | (7) | (8) | (9) |