Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(b) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(b)the form of application, amount of fees and other formalities referred to in clause (a), form of the certificate referred to in clause (b), form of the bond referred to in clause (c), other qualifications referred to in clause (e), of sub-section (1), and the qualifications referred to in sub-section (2), of section 6;