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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(e) in Telangana Public Conveyances Act, 1956

(e)the number of animals by which it is to be drawn or if it is to be drawn, pushed or propelled by men the number of men to be so employed;