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[Cites 0, Cited by 0] [Section 115T] [Entire Act]

Union of India - Subsection

Section 115T(d) in The Income Tax Act, 1961

(d)[ "money market mutual fund" means a money market mutual fund as defined in sub-clause (p) of clause (2) of the Securities and Exchange Board of India (Mutual Funds) Regulations, 1996; [ Inserted by Act 22 of 2007, Section 37 (w.r.e.f. 1.4.2007).]