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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(c) in The West Bengal Factories Rules, 1958

(c)[ the water centers shall be sheltered from the weather. adequately drained] [Substituted by W. B. Factories Amendment Rules, 1991,] [and] [Substituted by W. B. Factories Amendment Rules, 1991] maintained in a clean and orderly condition.