Section 14 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965
14. Procedure to be followed in cases falling under section 15,16,17 or 18.
- The provisions of rule 11 shall apply mutatis mutandis to cases, in which the occupant of any land is not entitled, under sections 15,16,17 or 18, as the case may be, to remain in occupation of the land.
