Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act] State of Rajasthan - Subsection Section 109(1)(q) in Rajasthan Co-operative Societies Act, 2001 (q)any officer or member of co-operative society, or any person does any act declared by the rules to be an offence; or