Section 106(1)(b) in The Orissa Co-operative Societies Act, 1962
(b)the [Registrar] [Substituted vide O.G.E. No. 1832 dated 27.12.2004 Section 11 (O.A. No. 11 of 2004).] or a person authorised by him in this behalf to recover the sum due under an award, decision or order under this Act from any person in accordance with the provisions of Clause (c) of Sub-Section (1) of Section 103; or