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State of Rajasthan - Section

Section 1 in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973

1. Short title and commencement.

- These rules may be called the Rajasthan Excise (Grant of Hotel Bar/Club Bar/[Restaurant Beer Bar] [Inserted by GSR 89, Dated 26.10.1994, Published in Rajasthan Government Gazette Part 4-C, Extraordinary, dated 28.10.1994, page 319(6) [26-10-94].] Licences) Rules, 1973 and shall come into force on their publication in the Official Gazette.