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Patna High Court - Orders

Rajeshwari Devi & Ors vs Dropadi Devi & Ors on 23 March, 2009

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     SA No.61 of 2004
                                 RAJESHWARI DEVI & ORS
                                            Versus
                                   DROPADI DEVI & ORS
                                          -----------

06/    23.03.2009

Learned counsel for the appellants Mr. Rajnikant Jha seeks permission to withdraw this Second appeal as according to him it has become infructuous.

Accordingly, this Second appeal is dismissed as withdrawn. 

      S.Sb/-                                         (S.N. Hussain, J.)