Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 47 in The Bombay Canal Rules, 1934 47. Crops irrigated by the water supplied under this Part shall be separated from all crops irrigated by water supplied otherwise under the rules by atleast 50 at all places.
