Madhya Pradesh High Court
M/S J.M. Real Estate vs Shailendra Pradhan on 31 July, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 714 of 2023 (M/S J.M. REAL ESTATE Vs SHAILENDRA PRADHAN AND OTHERS) Dated : 31-07-2023 As prayed by Shri Rajesh Pancholi, learned counsel for the petitioner, list the case along with RP No.717 of 2023 and RP No.718 of 2023.
(VIVEK AGARWAL) JUDGE ks Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 02-08-2023 19:19:04