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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(vi) in Gujarat Biotechnology University Act, 2018

(vi)verify and sign the pleadings in all suits and other proceedings by or against the University and all the processes in such suits and proceedings shall be issued to and served on the Registrar; and