Himachal Pradesh High Court
Gita Ram Sharma vs . State Of H.P. on 12 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Gita Ram Sharma vs. State of H.P. .
CWP No. 3190 of 2019 12.04.2023 Present: Mr. Karan Singh Parmar, Advocate for the petitioner.
M/s Jitender Sharma, Tejasvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for respondent-State.
r to CMP No. 3457 of 2023 In view of the averments made in the application, the same is allowed and main writ petition is ordered to be listed for final hearing on 25.05.2023.
(Ajay Mohan Goel) Judge April 12, 2023 (narender) ::: Downloaded on - 12/04/2023 20:41:21 :::CIS