Bombay High Court
Abhishek Rajiv Bhujbal vs Paul Rozario Alvares Decd Thru Lhrs And ... on 20 January, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : JANUARY 20, 2026
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 9 to 11, 13 to 15, 18 to 22 and 24 to 28 16th February 2026 (Circulation Caption) 29 and 31 to 45 16th February 2026 46 to 57, 59 to 67, 69 to 71 and 73 to 75 17th February 2026 77 to 83, 85 to 90 and 92 to 96 23rd February 2026
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE UGALMUGALE Date: 2026.01.21 12:02:08 +0530 1 of 1 ::: Uploaded on - 21/01/2026 ::: Downloaded on - 21/01/2026 20:42:23 :::